Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act] State of Tamilnadu - Subsection Section 42(2)(r) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987 (r)the conditions for residence of students of the University in the halls and hostels and the levy of fees and other charges for such residence;