Section 41(2) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958
(2)The Government may appoint to a Board of Visitors to work as its members such officials and non officials as it may deem necessary, the total number being not less than 3 and not more than 7, one of whom shall be nominated as President. Non-official members may include experienced social welfare workers, particularly women social welfare workers, in the field of suppression of immoral traffic in women and girls.
