Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(3) in The Orissa Bhoodan and Gramdan Rules, 1972 (3)The declaration together with the documents mentioned in Sub-rule (2), shall be filed in duplicate before the Tahsildar by the donor or any person duly authorised by him.
