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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(4) in The Orissa Fisheries Ministerial Service Rules, 1976

(4)The seniority inter se of Upper Division Clerks and Senior Upper Division Clerks shall be determined with reference to the date of issue of the order of their promotion to the post of Upper Division Clerks, or Senior Upper Division Clerks, as the case may be :Provided that if the date of the order of promotion is the same in respect of two or more clerks, their seniority inter se shall be determined in consideration of the Position held by them respectively in the immediate lower grade from which they have been promoted.