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Supreme Court - Daily Orders

Dept.Of Telecommunication vs Data Access India Limited on 31 July, 2019

Bench: Arun Mishra, S. Abdul Nazeer, M.R. Shah

     ITEM NO.101                     COURT NO.4                SECTION XVII
     (PART HEARD)

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

     Civil Appeal        No(s).   311-318/2008

     DEPARTMENT OF TELECOMMUNICATION         & ORS.          Appellant(s)

                                            VERSUS

     DATA ACCESS INDIA LIMITED                               Respondent(s)

     WITH
     C.A. No. 565-568/2008 (XVII)
     (IA No.102801/2017-CLARIFICATION/DIRECTION)

      C.A. No. 6575/2010 (XVII)
     (FOR STAY APPLICATION ON IA 2/2010
     IA No. 2/2010 - STAY APPLICATION)

         C.A. No. 6664-6669/2010 (XVII)

         C.A. No. 4896/2010 (XVII)

         C.A. No. 10675/2010 (XVII)

         C.A. No. 10676/2010 (XVII)

         C.A. No. 9827/2010 (XVII)

         C.A. No. 4430/2011 (XVII)

      C.A. No. 258/2012 (XVII)
     (FOR STAY APPLICATION ON IA 2/2012
     IA No. 2/2012 - STAY APPLICATION)

         C.A. No. 5921/2012 (XVII)

         C.A. No. 5582-5583/2012 (XVII)

         C.A. No. 5572/2012 (XVII)

         C.A. No. 5574/2012 (XVII)

         C.A. No. 5575/2012 (XVII)

         C.A. No. 5576/2012 (XVII)
Signature Not Verified

Digitally signed by
NARENDRA PRASAD
Date: 2019.08.01

         C.A. No. 6645/2012 (XVII)
16:32:23 IST
Reason:




         C.A. No. 6328-6399/2015 (XVII)

                                             1
(FOR STAY APPLICATION ON IA 1-72/2015
FOR STAY APPLICATION ON IA 73-144/2015
FOR IMPLEADMENT ON IA 145-216/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 217-227/2016
IA No. 217/2016 - AMENDMENT IN CAUSE TITLE
IA No. 145/2016 - Impleadment
IA No. 73/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)

C.A. No. 6183-6255/2015 (XVII)
(FOR   ON IA 74/2015
FOR STAY APPLICATION ON IA 147/2015
FOR INTERVENTION APPLICATION ON IA 220/2016
FOR ON IA 221/2016
FOR EARLY HEARING APPLICATION ON IA 222/2016
IA No. 221/2016 - additional facts and grounds
IA No. 222/2016 - EARLY HEARING APPLICATION
IA No. 220/2016 - INTERVENTION APPLICATION
IA No. 74/2015 - permission to raise additional grounds
IA No. 147/2015 - STAY APPLICATION)

 C.A. No. 5832-5852/2015 (XVII)

 C.A. No. 5909/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015)

 C.A. No. 6009/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015)

 C.A. No. 5996/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016)

 C.A. No. 5957/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016)

 C.A. No. 5997/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016)

 C.A. No. 5998/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016)

 C.A. No. 6011/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6002/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015

                                   2
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6010/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6012/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 8496-8505/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
21/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 31/2015
IA No. 21/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 31/2015 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 8493-8495/2015 (XVII)
(FOR [PERMISSION TO FILE ANNEXURES] ON IA 7/2015
IA No. 7/2015 - PERMISSION TO FILE ANNEXURES)
 C.A. No. 5929/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 5911/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 5882/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 5931/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)


                                 3
 C.A. No. 5934/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5930/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 6888-6895/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
9/2015
FOR EX-PARTE STAY ON IA 17/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 25/2015
IA No. 17/2015 - EX-PARTE STAY
IA No. 9/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 25/2015 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 6003/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6004/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 8506-8530/2015 (XVII)
(FOR STAY APPLICATION ON IA 26/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 51/2015
IA No. 51/2015 - PERMISSION TO FILE ANNEXURES
IA No. 26/2015 - STAY APPLICATION)

 C.A. No. 8009-8017/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR STAY APPLICATION ON IA 10/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 19/2016
IA No. 19/2016 - AMENDMENT IN CAUSE TITLE
IA No. 10/2015 - STAY APPLICATION
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 344/2016 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2016
FOR STAY APPLICATION ON IA 3/2016
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - STAY APPLICATION)

 C.A. No. 498/2016 (XVII)

                                 4
(FOR STAY APPLICATION ON IA 2/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

 C.A. No. 497/2016 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 493/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

 C.A. No. 14624/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2015
FOR STAY APPLICATION ON IA 3/2015
IA No. 2/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2015 - STAY APPLICATION)

 C.A. No. 13550/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13705-13711/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 8/2016
IA No. 8/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13590/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13587/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)


                                 5
 C.A. No. 13586/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13585/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13591/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13538/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13588/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13593/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13595-13596/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 3/2016
IA No. 3/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13584/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13574/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

                                 6
 C.A. No. 13681/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13581-13582/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13592/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13699/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13697/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13698/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13680/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 3099/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR ON IA 4/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 5/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 6/2016
IA No. 4/2016 - Directions
IA No. 6/2016 - PERMISSION TO FILE ANNEXURES
IA No. 5/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

 C.A. No. 6022-6044/2016 (XVII)
(FOR STAY APPLICATION ON IA 47/2016

                                 7
FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 70/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 93/2016
IA No. 93/2016 - AMENDMENT IN CAUSE TITLE
IA No. 70/2016 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 47/2016 - STAY APPLICATION)

 SLP(C) No. 20219/2016 (III)

 C.A. No. 8646-8648/2018 (XVII)
(IA No.114180/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.114178/2018-STAY APPLICATION)


Date : 31-07-2019 These matters were called on for hearing today.


CORAM :
          HON'BLE MR. JUSTICE ARUN MISHRA
          HON'BLE MR. JUSTICE S. ABDUL NAZEER
          HON'BLE MR. JUSTICE M.R. SHAH

Counsel for parties
                      Mr.   Tushar Mehta,SG
                      Mr.   Vikramjit Banerjee,ASG
                      Mr.   Arijit Prasad,Sr.Adv.
                      Mr.   H. Raghavendra Rao,Adv.
                      Ms.   Binu Tamta,Adv.
                      Mr.   Rajat Nair,Adv.
                      Ms.   Swati Ghildiyal,Adv.
                      Ms.   Shardha Deshmukh,Adv.
                      Mr.   G.S. Makker,Adv.
                      Mr.   Dhruv Tamta,Adv.

                      Mr.   Arvind Datar,Sr.Adv.
                      Ms.   Pinaki Misra,Sr.Adv.
                      Mr.   Ramji Srinivasan,Sr.Adv.
                      Ms.   Manali Singhal,Adv.
                      Mr.   Mansoor Ali Shokat,Adv.
                      Mr.   Santosh Sachin,Adv.
                      Ms.   Nitin Kala,Adv.
                      Mr.   Deepak Singh Rawat,Adv.
                      Mr.   P Ramesh Kumar,Adv.
                      Mr.   Abhijat P. Medh, AOR
                      Ms.   Vinita Sasidharan,Adv.
                      Ms.   Sylona Mohapatra,Adv.
                      Mr.   Nikhil Ramdev,Adv.

                      Mr.   C.A. Sundaram,Sr.Adv.
                      Mr.   Tarun Gulati,Sr.Adv.
                      Mr.   Mahesh Agarwal,Adv.
                      Ms.   Shally Bhasin,Adv.
                      Mr.   Chaitanya Safaya,Adv.
                      Ms.   Sayaree Basu Malik,Adv.

                                     8
Mr.   Vaibhav Niti,Adv.
Ms.   Surabhi Limaye,Adv.
Ms.   Vaishali Kalara,Adv.
Ms.   Madhvi Agrawal,Adv.
Ms.   Ambika Mathur,Adv.
Mr.   E.C. Agrawala,AOR
Mr.   Shashwat Bajpai,Adv.
Mr.   Abhishek Gupta,Adv.

Mr.   Shyam Divan,Sr.Adv.
Mr.   Gopal Jain,Sr.Adv.
Mr.   Mahesh Agarwal,Adv.
Ms.   Shally Bhasin,Adv.
Mr.   Chaitanya Safaya,Adv.
Ms.   Sayaree Basu Malik,Adv.
Mr.   Vaibhav Niti,Adv.
Ms.   Surabhi Limaye,Adv.
Ms.   Vaishali Kalara,Adv.
Ms.   Madhvi Agrawal,Adv.
Ms.   Ambika Mathur,Adv.
Mr.   Manjul Bajpai,Adv.
Mr.   Arjun Singh,Adv.
Mr.   E.C. Agrawala,Adv.

Mr.   Kavin Gulati,Sr.Adv.
Mr.   Tarun Gulati,Sr.Adv.
Mr.   Mahesh Agarwal,Adv.
Ms.   Shally Bhasin,Adv.
Mr.   Chaitanya Safaya,Adv.
Ms.   Sayaree Basu Malik,Adv.
Mr.   Vaibhav Niti,Adv.
Ms.   Surabhi Limaye,Adv.
Ms.   Vaishali Kalara,Adv.
Ms.   Madhvi Agrawal,Adv.
Ms.   Ambika Mathur,Adv.
Mr.   E.C. Agrawala,Adv.

Mr.   Ramji Srinivasan,Sr.Adv.
Mr.   Ritin Rai,Sr.Adv.
Mr.   K.R. Sasiprabhu, AOR
Mr.   Biju P. Raman,Adv.
Mr.   Vishnu Sharma,Adv.
Mr.   Tushar Bhardwaj,Adv.
Mr.   Bhavuk Agarwal,Adv.
Ms.   Sylona Mahapatra,Adv.
Mr.   Nikhil Ramdev,Adv.
Mr.   Abhas Kshetrapal,Adv.
Ms.   Kritika Bhardwaj,Adv.

Mr.   Ramji Srinivasan,Sr.Adv.
Mr.   Manjul Bajpai,Adv.
Mr.   Somiran Sharma, AOR
Mr.   Biju P. Raman,Adv.

               9
Mr.   Shashwat Bajpai,Adv.
Mr.   Vishnu Sharma,Adv.
Mr.   Tushar Bhardwaj,Adv.
Mr.   Jagjeet Sahani,Adv.
Ms.   Palak Verma,Adv.
Ms.   Sylona Mahapatra,Adv.
Mr.   Nikhil Ramdev,Adv.

Mr.   B. Adinaraynan Rao,Sr.Adv.
Ms.   B. Vijayalakshmi Menon, AOR
Mr.   Rohit Choudhry,Adv.
Ms.   Preeti Kohli,Adv.

Mr.   Pinaki Misra,Sr.Adv.
Mr.   Ramji Srinivasan,Sr.Adv.
Mr.   Arvind P. Datar,Sr.Adv.
Mr.   Mansoor Ali Shakel,Adv.
Mr.   Nitin Kala,Adv.
Mr.   Pukhrambam Ramesh Kumar, AOR
Ms.   Vibha Dhawan,Adv.
Ms.   Alvia Ahmed,Adv.

Dr. A.M. Singhvi,Sr.Adv.
Mr. Gopal Jain,Sr.Adv.
Mr. Harsh Kaushik, AOR
Mr. Percvial Billimoria,Adv.
Mr. Amit Bhandari,Adv.
Mr. V.P. Singh,Adv.
Mr. Atul N.,Adv.
Mr. Pridyuman Sharma,Adv.
Nihar Luthra,Adv.
Mr. Prashanti Rao,Adv.
Mr. Aaimr Khan,Adv.
Ms. Anvi Sood,Adv.
Mr. Shaurya S. Vardhan,Adv.

Mr.   Mahesh Agarwal,Adv.
Ms.   Shally Bhasin,Adv.
Mr.   Shashwat Bajpai,Adv.
Mr.   Chaitanya Safaya,Adv.
Mr.   Vaibhav Niti,Adv.
Ms.   Surabhi Limaye,Adv.
Ms.   Sayaree Basu Malik,Adv.
Ms.   Vaishali Kalara,Adv.
Ms.   Madhvi Agrawal,Adv.
Mr.   Abhishek Gupta,Adv.
Mr.   E.C. Agrawala,AOR

Mrs. Anjani Aiyagari, AOR

Mr. U. Hazarika,Sr.Adv.
Ms. Sumita Hazarika, AOR
Mr. D. Phookan,Adv.

               10
Ms. Shikha Sarin,Adv.
Mr. Rahul Narayan, AOR

Mr. B. Krishna Prasad, AOR

Mr. Gautam Narayan, AOR

Mr. Mohit D. Ram, AOR

Mr. D.S. Mahra,AOR

Mr. Jayant Kumar Mehta, AOR

Ms. Dharitry Phookan, AOR

Mr. Praveen Kumar, AOR

Mr. Saumyen Das,Adv.
Mr. Rajan Narain, AOR

Mr. Naveen Kumar, AOR

Mr. Punit Dutt Tyagi, AOR

M/s. Corporate Law Group,AOR

Mr. Gurmeet Singh Makker, AOR

Mrs. Anil Katiyar, AOR

Mr. Faisal Sherwani , AOR
Mr. Mayank Grover,Adv.
Mr. Gurpreet Singh Kahlon,Adv.
Achal Gupta,Adv.

Mr. Gaurav Kejriwal, AOR

Mrs. Bina Gupta, AOR

Mr.   Birjesh Kumar Sinha,Adv.
Mr.   Hitesh Kumar Sharma,Adv.
Ms.   Meetali Ptolia,Adv.
Mr.   Arvind Kumar Sharma, AOR

Mr.   Swetank Shantanu, AOR
Mr.   Ravi Chauhan,Adv.
Mr.   Pratap Shankar,Adv.
Mr.   Sanjeev Kr. Choudhary,Adv.

Mr. Sunil Kumar Jain, AOR

Mr. Kishore Kunal, AOR

               11
                      Mr.    Mohit Paul, AOR
                      Ms.    Maneesha Dhir,Adv.
                      Ms.    Sunaina Phul,Adv.
                      Mr.    Abhishek Kumar,Adv.
                      Mr.    Saransh Gupta,Adv.

                      Mr. Rameshwar Prasad Goyal, AOR

                      Mr. Pardeep Dahiya,Adv.
                      Ms. Neha Garg,Adv.
                      Mr. Devashish Bharuka, AOR

                      Mr. Ishan Nagar,Adv.
                      Ms. Pratyusha Priyadarshini,Adv.
                      For M/s. Parekh & Co.

                      Mr. Rohit Mahajan,Adv.
                      Mr. Rohit Tripathy,Adv.
                      For M/s. Dua Associates

          UPON hearing the counsel the Court made the following
                             O R D E R

Mr. Shyam Divan, learned senior counsel, commenced his arguments at 11.00 A.M. and concluded at 4.00 P.M. For further hearing, list tomorrow i.e. on 01.08.2019 as part heard.



(NARENDRA PRASAD)                                      (JAGDISH CHANDER)
  COURT MASTER                                           COURT MASTER




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