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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(3)(xiii) in The Assam Non-Government Educational Institutions (Regulation and Management) (Amendment) Act, 2018

(xiii)Municipal Town area" and ''Town Committee area" means areas declared as Municipal Town and Town Committee area under the provisions of the Ass;:m Municipal Act, 1956;