Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(3) in The Coal Mines Regulations, 2011

(3)Except for purposes of inspection, examination or repair, every person other than an official or a haulage attendant shall travel by the travelling roadway.