Section 26(2)(e) in The Assam Health Establishments Act, 1993

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

(e)the minimum facilities required for treatment of patients in the health establishment including;

(i)Doctor-patient relation ;

(ii)other medical and paramedical staff eligible for rendering services in the health establishment;

(iii)space requirement;

Legal Document View