Delhi High Court - Orders
(Exemption) M/S Bhayana Builders Pvt ... vs M/S Chintels India Ltd on 16 September, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Amit Sharma
$~S-18 & S-23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 271/2022 & CM APPL. 40912/2022
(Exemption)
M/S BHAYANA BUILDERS PVT LTD ..... Appellant
Through: Mr. Rajiv Nayar, Senior Advocate
along with Mr. Jayant Mehta,
Senior Advocate with Ms.
Manmeet Kaur, Mr. Chandan and
Ms. Anjali Dwivedi, Advocates.
versus
M/S CHINTELS INDIA LTD ..... Respondent
Through: Appearance not given.
S-23
+ FAO(OS) (COMM) 275/2022 & CM APPL. 41082/2022
(Exemption)
M/S BHAYANA BUILDERS PVT LTD ..... Appellant
Through: Mr. Rajiv Nayar, Senior Advocate
along with Mr. Jayant Mehta,
Senior Advocate with Ms.
Manmeet Kaur, Mr. Chandan and
Ms. Anjali Dwivedi, Advocates.
versus
M/S CHINTELS INDIA LTD ..... Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 16.09.2022 Signature Not Verified Digitally Signed FAO(OS) (COMM) 271/2022 & FAO(OS) (COMM) 275/2022 Page 1 of 2 By:DURGESH NANDAN Signing Date:22.09.2022 16:01:57 List these connected appeals, before a Bench of which one of us, namely, HMJ Siddharth Mridul, is not a member on 14.10.2022, subject to and after obtaining necessary directions of Hon'ble the Chief Justice.
SIDDHARTH MRIDUL, J AMIT SHARMA, J SEPTEMBER 16, 2022/rs Click here to check corrigendum, if any Signature Not Verified Digitally Signed FAO(OS) (COMM) 271/2022 & FAO(OS) (COMM) 275/2022 Page 2 of 2 By:DURGESH NANDAN Signing Date:22.09.2022 16:01:57