Section 2(1)(c) in Himachal Pradesh Tax on Entry of Goods into Local Area Act, 2010

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State of Himachal Pradesh - Subsection

Section 2(1)(c) in Himachal Pradesh Tax on Entry of Goods into Local Area Act, 2010

(c)"business" includes, -

(i)any trade, commerce, manufacture, any adventure or concern, in the nature of trade, commerce or manufacture, whether or not; such trade, commerce, manufacture, adventure or concern is carried on with a motive to make profit and whether or not any profit accrues therefrom; and

(ii)any transaction in connection with or ancillary to such trade, commerce, manufacture, adventure or concern;

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State of Himachal Pradesh - Subsection

Section 2(1)(c) in Himachal Pradesh Tax on Entry of Goods into Local Area Act, 2010