Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 25 in Assam Education Service Rules, 1982 25. Code of conduct. - Every member of service shall maintain high standard of public services, discipline and conduct and scrupulously follow the general provisions of the Assam Service (Conduct) Rules as amended from time to time.
