Himachal Pradesh High Court
Rajinder Bindra vs The State Of Himachal on 6 September, 2024
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rajinder Bindra versus The State of Himachal Pradesh & ors.
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CWPOA No.6939 of 2020 06.09.2024 Present: Mr. Shubham Sharma, Advocate, for the petitioner.
Mr. Vishav Deep Sharma, Additional Advocate General, for the respondents- State.
Further two weeks' time, as prayed, is granted to file rejoinder.
List after four weeks.
(Vivek Singh Thakur) Judge (Ranjan Sharma) September 06, 2024 Judge (Shivender) ::: Downloaded on - 06/09/2024 20:40:44 :::CIS