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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(2)(b) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(b)all sums received by way of offerings, gifts or donations to the deity or by way of Puja charges of any nature or by way of sale proceeds by auction of such things received in kind;