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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Goa - Subsection

Section 56(2)(i) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(i)the preservation of objects of historical or national interest or natural beauty and of buildings actually used for religious purposes and development thereof;