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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(xvii) in Rajasthan Go-Seva Ayog Act, 1995

(xvii)formulate and submit schemes for consideration of the Government for the establishment of cottage industries in the rural areas, based on biogas product of bovine animals as also based on skins, hides or bones of the naturally dead bovine animals for the purposes of manufacture of various products.