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[Cites 0, Cited by 0] [Section 52(4)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(4)(c) in Mother Teresa Women's University Act, 1984

(c)In any case where the inquiry discloses that punishment beyond the powers of the Registrar is called for, the Registrar shall, upon conclusion of the inquiry, make a report to the Vice-Chancellor along with her recommendation: