Allahabad High Court
Akash Kumar Singh vs State Of U.P. And Others on 28 July, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 28 Case :- WRIT - C No. - 39737 of 2008 Petitioner :- Akash Kumar Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Kavindra Singh,Mahesh Chandra Rai Respondent Counsel :- C.S.C. Hon'ble Sanjay Misra,J.
Inspite of time having been granted to learned Standing Counsel on several occasions to file counter affidavit, no counter affidavit has been filed. Learned Standing Counsel prays for and is granted two weeks further time to file counter affidavit failing which the respondent no. 2, District Magistrate, Ghazipur shall appear in person on the next date fixed along with relevant record and instructions to assist the court.
As prayed let this matter be listed on 25.8.2010.
Let a copy of this order be given to learned Standing Counsel within 24 hours.
Order Date :- 28.7.2010 Pravin