Section 46 in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999
46. Application of Chapters III, IV and V to loans advanced by District Development Banks from fund not borrowed from State Development Bank.
- The provisions of Chapters III, IV and V shall apply also to loans advanced by a District Development Bank from funds which have not been borrowed by it from the State Development Bank.
