Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 25] [Entire Act] Union of India - Subsection Section 25(a) in The Indian Stamp Act, 1899 (a)where the sum is payable for a definite period so that the total amount to be paid can be previously ascertained such total amount;
