Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 398(1)] [Section 398] [Entire Act] NCT Delhi - Subsection Section 398(1)(a) in The New Delhi Municipal Council Act, 1994 (a)in the performance of, the duties imposed on it by or under this Act or any other law, or exceeds or abuses its power; or