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Supreme Court - Daily Orders

Jignesh Kishorebhai Bhajiawala vs The State Of Gujarat on 6 November, 2017

Bench: J. Chelameswar, S. Abdul Nazeer

       ITEM NO.38                                     COURT NO.2                SECTION II-B

                                          S U P R E M E C O U R T O F       I N D I A
                                                  RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (Crl.)                         No(s).    6341/2017

       (Arising out of impugned final judgment and order dated 12-06-2017
       in CRLMA No. 7970/2017 passed by the High Court Of Gujarat At
       Ahmedabad)

       JIGNESH KISHOREBHAI BHAJIAWALA                                            Petitioner(s)

                                                             VERSUS

       THE STATE OF GUJARAT & ANR.                                               Respondent(s)

       (FOR ADMISSION and I.R. and IA No.80105/2017-EXEMPTION FROM FILING
       C/C OF THE IMPUGNED JUDGMENT and IA No.84459/2017-PERMISSION TO
       FILE ADDITIONAL DOCUMENTS)

       Date : 06-11-2017 These matters were called on for hearing today.

       CORAM :
                                    HON'BLE MR. JUSTICE J. CHELAMESWAR
                                    HON'BLE MR. JUSTICE S. ABDUL NAZEER


       For Petitioner(s)                       Mr. Mukul Rohatgi,Sr.Adv.
                                               Mr. Mohit D. Ram, AOR
                                               Mr. Bhagirath N. Patel,Adv.

       For Respondent(s)                       Mr.   Tushar Mehta,ASG
                                               Mr.   A.K. Panda,Sr.Adv.
                                               Mr.   Devashish Bharuka,Adv.
                                               Mr.   P.K. Mullick,Adv.
                                               Mr.   Binu Tamta,Adv.
                                               Mr.   B. Krishna Prasad, AOR

                                               Ms.   Hemantika Wahi, AOR
                                               Ms.   Jesal Wahi,Adv.
                                               Ms.   Puja Singh,Adv.
                                               Ms.   Shodhika Sharma,Adv.


                                     UPON hearing the counsel the Court made the following
                                                        O R D E R

Signature Not Verified List on Friday, the 10th November, 2017.

Digitally signed by DEEPAK
MANSUKHANI
Date: 2017.11.07 13:19:06 IST
Reason: SIGNER CARD OF
MR. DEEPAK MANSUKHANI
IS BEING USED BY MR. OM
PARKASH SHARMA



       (OM PARKASH SHARMA)                                                    (RAJINDER KAUR)
           AR CUM PS                                                          BRANCH OFFICER