Supreme Court - Daily Orders
Jignesh Kishorebhai Bhajiawala vs The State Of Gujarat on 6 November, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
ITEM NO.38 COURT NO.2 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 6341/2017
(Arising out of impugned final judgment and order dated 12-06-2017
in CRLMA No. 7970/2017 passed by the High Court Of Gujarat At
Ahmedabad)
JIGNESH KISHOREBHAI BHAJIAWALA Petitioner(s)
VERSUS
THE STATE OF GUJARAT & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.80105/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.84459/2017-PERMISSION TO
FILE ADDITIONAL DOCUMENTS)
Date : 06-11-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Mukul Rohatgi,Sr.Adv.
Mr. Mohit D. Ram, AOR
Mr. Bhagirath N. Patel,Adv.
For Respondent(s) Mr. Tushar Mehta,ASG
Mr. A.K. Panda,Sr.Adv.
Mr. Devashish Bharuka,Adv.
Mr. P.K. Mullick,Adv.
Mr. Binu Tamta,Adv.
Mr. B. Krishna Prasad, AOR
Ms. Hemantika Wahi, AOR
Ms. Jesal Wahi,Adv.
Ms. Puja Singh,Adv.
Ms. Shodhika Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List on Friday, the 10th November, 2017.
Digitally signed by DEEPAK MANSUKHANI Date: 2017.11.07 13:19:06 IST Reason: SIGNER CARD OF MR. DEEPAK MANSUKHANI IS BEING USED BY MR. OM PARKASH SHARMA (OM PARKASH SHARMA) (RAJINDER KAUR) AR CUM PS BRANCH OFFICER