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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(1)(g) in The Delhi Municipal Corporation Act, 1957

(g)fraudulently or without due authority, as the case may be, attempts to do any of the foregoing acts or wilfully aids or abets the doing of any such acts.