Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 184] [Entire Act] State of Odisha - Subsection Section 184(1) in The Orissa Municipal Corporation Act, 2003 (1)The Corporation may borrow money from the Government for carrying out the purposes of this Act on such terms and conditions as the Government may determine.