Section 17 in The Orissa Finance Service Rules, 1979
17. Filling of the vacancies.
(1)Appointment to the service by direct recruitment shall be made in the order in which the names of the persons concerned appear in the list furnished by the Commission.(2)Appointment to the service by promotion and selection shall be made in the order in which the name of the persons concerned appear in the lists finally approved by the Government under Rule 15.
