Subject to such rules as may be made under this Act, the powers and duties of the Committee shall be--(a)to administer the affairs of the Samadhi and to keep the Samadhi in proper order and in a state of good repair;(b)to organise and regulate periodical functions at the Samadhi;(c)to do such other things as may be incidental or conducive to the efficient administration of the affairs of the Samadhi.
