Section 3(1)(c) in The National Capital Territory Of Delhi Laws (Special Provisions) Second Act, 2009
(c)orderly arrangements pursuant to guidelines and regulations for regularization of unauthorised colonies, village abadi area (including urban villages) and its extension, as existed on the 31st day of March, 2002, and where construction took place even beyond that date and up to the 8th day of February, 2007;