Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Goa - Subsection

Section 57(e) in The Goa Rehabilitation Board Act, 2006

(e)partly from the sinking fund established under section 58 in respect of the loan and partly from money borrowed for the purpose.