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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(8) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

(8)The floor area of the dining-hall excluding the area occupied by the service counter and any furniture exceptable and chairs shall be not less than one square metre per dinner to be accommodated as specified in sub-rule (7).