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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(viii) in Uka Tarsadia University First Statutes, 2012

(viii)To consider, review and make provision for instruction, teaching and training in such branches of learning and course of study as may be recommended by the Academic Council, on suggestion of Schools, Centers, Academic Advisory Boards, Academic Advisor/ Committees of programmes within the purpose of this Act and for the advancement of research and dissemination of knowledge;