Delhi High Court - Orders
Masjid Moth Cable Network vs Union Of India on 15 May, 2026
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5018/2025, CM APPL. 23061/2025 & CM APPL.
23062/2025
MASJID MOTH CABLE NETWORK .....Petitioner
Through: Mr. Kartikay, Adv.
versus
UNION OF INDIA .....Respondent
Through: Mr Vikram Jetly CGSC with
Ms Shreya Jetly, Adv.
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 15.05.2026 As prayed for by learned counsel representing the Petitioner, adjourned to 31.08.2026.
ANIL KSHETARPAL, J AMIT MAHAJAN, J MAY 15, 2026 "SK"
This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/05/2026 at 22:04:36