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Delhi High Court - Orders

Masjid Moth Cable Network vs Union Of India on 15 May, 2026

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                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 5018/2025, CM APPL. 23061/2025 & CM APPL.
                            23062/2025
                            MASJID MOTH CABLE NETWORK                 .....Petitioner
                                                          Through:            Mr. Kartikay, Adv.

                                                          versus

                            UNION OF INDIA                                               .....Respondent
                                          Through:                            Mr Vikram Jetly CGSC with
                                                                              Ms Shreya Jetly, Adv.

                            CORAM:
                            HON'BLE MR. JUSTICE ANIL KSHETARPAL
                            HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                          ORDER

% 15.05.2026 As prayed for by learned counsel representing the Petitioner, adjourned to 31.08.2026.

ANIL KSHETARPAL, J AMIT MAHAJAN, J MAY 15, 2026 "SK"

This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/05/2026 at 22:04:36