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State of Punjab - Section

Section 36 in Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016

36. Power to give directions.

- The Government may, from time to time, give such general or specific directions, in writing, to the Board for the effective implementation of the provisions of this Act and while doing so, may rescind, alter or modify any order made by the Board and the Board shall follow them in the discharge of its duties.