Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4B] [Entire Act] State of Tamilnadu - Subsection Section 4B(2) in Tamil Nadu Pawnbrokers Rules, 1943 (2)The half-yearly return referred to in sub-rule (1) shall be submitted to the Tahsildar concerned, on or before the 15th of September, or April, as the case may be.
