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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(a) in Fundamental Rules and Subsidiary Rules

(a)revenue administered by bodies which by law or rule having the force of law come under the control of Government whether in regard to proceedings generally or to specific matters, such as the sanctioning of their budget's sanction to the creation or filling up of particular posts, or the enactment of leave, pension or similar rules ; and