Kerala High Court
Sulfikar vs State Of Kerala on 27 August, 2025
Author: V.G.Arun
Bench: V.G.Arun
2025:KER:66192
Crl.MC Nos.4035 & 2066 of 2025
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
WEDNESDAY, THE 27TH DAY OF AUGUST 2025 / 5TH BHADRA, 1947
CRL.MC NO. 4035 OF 2025
CRIME NO.1766/2015 OF ATTINGAL POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER/JUDGMENT IN SC NO.741 OF 2017 OF
ASSISTANT SESSIONS COURT/ADDITIONAL SUB COURT,ATTINGAL
PETITIONER:
SULFIKAR
AGED 33 YEARS
S/O. ALI, RESIDING AT YERAMALLI VEEDU,
NANDAIVANAM, NAGAROOR VILLAGE,
THIRUVANANTHAPURAM DISTRICT, PIN - 695601
BY ADV SMT. AISWARYA V.S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
2 STATION HOUSE OFFICER
ATTINGAL POLICE STATION,
THIRUVANANTHAPURAM, PIN - 695101
3 DEEPURAJ
AGED 35 YEARS
S/O.PUSHPARAJAN RESIDING AT TOTTASERRI VEEDU,
NEYTHUSALA, DARSANAVATTOM,
2025:KER:66192
Crl.MC Nos.4035 & 2066 of 2025
2
NAGAROOR VILLAGE,
THIRUVANANTHAPURAM DISTRICT,
PIN - 695601
BY ADVS
SRI.AKHIL SUSEENDRAN
SRI. VIPIN NARAYANAN, PP.
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
27.08.2025, ALONG WITH CRL.MC.2066/2025, THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
2025:KER:66192
Crl.MC Nos.4035 & 2066 of 2025
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
WEDNESDAY, THE 27TH DAY OF AUGUST 2025 / 5TH BHADRA, 1947
CRL.MC NO. 2066 OF 2025
CRIME NO.1766/2015 OF ATTINGAL POLICE STATION,
THIRUVANANTHAPURAM
AGAINST THE ORDER/JUDGMENT IN SC NO.741 OF 2017 OF
ASSISTANT SESSIONS COURT/PRINCIPAL SUB COURT / COMMERCIAL
COURT,ATTINGAL
PETITIONERS:
SULFIKAR,
AGED 33 YEARS
S/O. ALI, RESIDING AT YERAMALLI VEEDU,
NANDAIVANAM, NAGAROOR VILLAGE,
THIRUVANANTHAPURAM DISTRICT, PIN - 695601
BY ADV SHRI.UNNIKRISHNAN R.
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,
ERNAKULAM, PIN - 682031
2 THE STATION HOUSE OFFICER,
ATTINGAL POLICE STATION,
THIRUVANANTHAPURAM, PIN - 695033
2025:KER:66192
Crl.MC Nos.4035 & 2066 of 2025
4
3 DEEPURAJ,
S/O.PUSHPARAJAN RESIDING AT TOTTASERRI VEEDU,
NEYTHUSALA, DARSANAVATTOM,
NAGAROOR VILLAGE,
THIRUVANANTHAPURAM DISTRICT,
PIN - 695601
BY ADVS
SRI.COLIN ANTONY DCRUZ
SRI. AJITH MURALI, PP.
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
27.08.2025, ALONG WITH CRL.MC.4035/2025, THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
2025:KER:66192
Crl.MC Nos.4035 & 2066 of 2025
5
ORDER
Learned counsel for the petitioner seeks permission to withdraw the Crl.M.Cs and submits that memo to that effect has also been filed.
The Crl.M.Cs are accordingly dismissed as withdrawn.
Sd/-
V.G.ARUN JUDGE SPV 2025:KER:66192 Crl.MC Nos.4035 & 2066 of 2025 6 APPENDIX OF CRL.MC 2066/2025 PETITIONER'S ANNEXURES ANNEXURE A THE TRUE COPY OF THE FINAL REPORT IN CRIME NO. 1766/2015 OF ATTINGAL POLICE STATION, THIRUVANANTHAPURAM PUNISHABLE U/SS.143, 147, 148, 149, 341, 294(B), 324, 326 AND 308 OF IPC PENDING AS SC NO. 741/2017 IN THE FILE OF THE ASST SESSIONS COURT, ATTINGAL, THIRUVANANTHAPURAM ANNEXURE B THE TRUE COPY OF THE ORDER IN CRL.MC NO.8969/2024 DATED 11.11.2024 ANNEXURE C AFFIDAVIT OF COMPROMISE OF RESPONDENT NO.
3 DATED 19/08/2024 RESPONDENTS' ANNEXURES: NIL //TRUE COPY// PA TO JUDGE 2025:KER:66192 Crl.MC Nos.4035 & 2066 of 2025 7 APPENDIX OF CRL.MC 4035/2025 PETITIONER'S ANNEXURES ANNEXURE A TRUE COPY OF THE FINAL REPORT IN CRIME NO.
1766/2015 OF ATTINGAL POLICE STATION, THIRUVANANTHAPURAM PUNISHABLE U/SS.143, 147, 148, 149, 341, 294(B), 324, 326 AND 308 OF IPC PENDING AS SC NO. 741/2017 IN THE FILE OF THE ASST SESSIONS COURT, ATTINGAL, THIRUVANANTHAPURAM. ANNEXURE B TRUE COPY OF THE ORDER IN CRL MC NO 8969/2024 DATED 11.11.2024 OF THIS HON'BLE COURT.
ANNEXURE C ORIGINAL AFFIDAVIT OF COMPROMISE OF RESPONDENT NO. 3 DATED 19.08.2024.
RESPONDENTS' ANNEXURES: NIL //TRUE COPY// PA TO JUDGE