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[Cites 0, Cited by 0] [Section 595(3)] [Section 595] [Entire Act]

State of Jharkhand - Subsection

Section 595(3)(g) in Bihar Education Code, 1961

(g)whether the roll number is likely to increase when the new buildings are completed. If so, it should be stated what additional fee income is expected and what additional recurring expenditure will be involved;