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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(f) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(f)expenditure on account of additional capitalization and de-capitalisation determined in accordance with Regulation 14 of these regulations;