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[Cites 0, Cited by 0] [Section 12] [Entire Act]

British India - Subsection

Section 12(3) in British Nationality Act, 1948

(3)A person who was a British subject immediately before the date of the commencement of this Act shall on that date become a citizen of the United Kingdom and Colonies if he was born within the territory comprised at the commencement of this Act in a protectorate, protected State or United Kingdom trust territory.