Section 180 in Rajasthan Panchayati Raj Rules, 1996
180. Register of works.
(1)Every Panchayati Raj Institution shall keep a register of works in Form XXV for each work undertaken by it.(2)Separate file shall be maintained for each work which will contain a copy of sanction, estimate, plan etc., of the work concerned.(3)A separate register shall also be maintained for public contributions received for each work.
