Madhya Pradesh High Court
Shivam Singh vs The State Of Madhya Pradesh on 11 October, 2023
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 8623 of 2021 (SHIVAM SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-10-2023 List the case along with MCRC No.35548/2023.
(SANJEEV S KALGAONKAR) JUDGE Vijay Signature Not Verified Signed by: VIJAY TRIPATHI Signing time: 12-10-2023 01:04:39 PM