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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(2) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(2)The Collector shall send a list of all the elected committee members to the society and to the Registrar in the case of societies referred to in Section 73-G(1)(i) and to the District Deputy Registrar in all other cases.