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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(4) in The Legal Metrology (Packaged Commodities) Rules, 2011

(4)The particulars of the declarations required to be specified under this rule on a package shall either be in Hindi in Devnagri script or in English:Provided that nothing contained in this sub-rule shall prevent the use of any other language in addition to Hindi or English language.