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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(2)(b) in The Delhi Protection of Interest of Depositors (In Financial Establishment) Act, 2001

(b)approve the statement of dues of the financial establishment due from various debtors, assessment of the value of the assets of the financial establishment, finalize the list of the depositors and their respective dues;