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[Cites 0, Cited by 0] [Section 302] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 302(1) in Arunachal Pradesh Municipal Act, 2007

(1)The Municipality shall take necessary steps for :
(a)Promotion of urban forestry.
(b)Creation of public parks and gardens and planting of trees.
(c)Provision of park and playgrounds for children and youth.
(d)Provision of street-side gardens.
(e)Encouragement of nurseries, and
(f)Organization of flowers shows.