Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 292] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 292(d) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(d)advertises or makes known by any means whatsoever that any person is engaged or is ready to engage in any act which is an offence under this section, or that any such obscence object can be procured from or through any person, or