Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 126] [Entire Act] State of Assam - Subsection Section 126(4) in Assam Co-Operative Societies Act, 2007 (4)The Administrative Head of a Civil Sub-division or administrative area shall give police help to all officers mentioned in sub-section (1) of this section' when sought for.
