Allahabad High Court
State Of U.P. vs Pappu @ Tejpal on 1 May, 2012
Bench: Imtiyaz Murtaza, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- CRIMINAL APPEAL No. - 2342 of 2009 Petitioner :- State Of U.P. Respondent :- Pappu @ Tejpal Petitioner Counsel :- Govt. Advocate Hon'ble Imtiyaz Murtaza,J.
Hon'ble Vishnu Chandra Gupta,J.
List revised.
None present .
List in due course.
Order Date :- 1.5.2012 S. Kumar