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[Cites 0, Cited by 11] [Section 3] [Entire Act]

Madras Presidency - Subsection

Section 3(7) in Madras Estates Land Act, 1908

(7)[***] [Clauses (6) and (7) were omitted by section 4(3) of the Madras Estates Land (Amendment) Act, 1934 (Madras Act VIII of 1934).]