Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 15 in Atomic Energy (Radiation Protection) Rules, 2004

15. Dose limits and other regulatory constraints.-

The licensee shall ensure compliance with the dose limits and other regulatory constraints specified by the competent authority by order under these rules.