Supreme Court - Daily Orders
Commissioner Of Income Tax-10, Mumbai vs M/S. Sbi Global Factors Ltd. ... on 29 June, 2016
Bench: Ranjan Gogoi, Prafulla C. Pant
ITEM NO.40 COURT NO.7 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s).9165/2016
(Arising out of impugned final judgment and order dated 18/11/2015
in ITA No. 2146/2013 passed by the High Court of Bombay)
COMMISSIONER OF INCOME TAX-10, MUMBAI Petitioner(s)
VERSUS
M/S. SBI GLOBAL FACTORS LTD.
(PREVIOUSLY KNOWN AS M/S.GLOBAL TRADE FINANCE LTD.) Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 29/06/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Ms. Rashmi Malhotra, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No.9251 of 2015.
(Neetu Khajuria) (Asha Soni) Sr.P.A. Court Master Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2016.06.29 16:57:33 IST Reason: