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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(1) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(1)With a view to encouraging steady behaviour and application to the training provided the following grade system may be employed in certified institution or the receiving centre, as the case may be, namely
(a)Head Mukadam's grade :-
Not more than one person from among 10 Mukadam of exceptionally good conduct shall be promoted as a Head Mukadam;
(b)Mukadam's Grade :-
At the head of every working party consisting of 20 inmates, there shall be one Mukadam selected from among the inmates who have settled down to the institutional life and whose conduct and progress have been satisfactory.